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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(2) in The West Bengal Motor Vehicles (Taxation On Goods And Passengers) Act, 1985

(2)Persons appointed under sub-section (1) to assist the prescribed authority shall exercise such powers as may be conferred, and perform such duties as may be required by oi under this Act, over such area or areas as may be specified by the State Government by notification.