Supreme Court - Daily Orders
Mstc Ltd And Anr vs Puneet Kumar Jain on 31 October, 2014
Bench: Chief Justice, Madan B. Lokur, A.K. Sikri
ITEM NO.16 COURT NO.1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C)......of 2014
CC No. 16758/2014
(Arising out of impugned final judgment and order dated
07/05/2014 in ARBA No. 160/2014 passed by the High Court Of
Delhi At N. Delhi)
MSTC LTD AND ANR Petitioner(s)
VERSUS
PUNEET KUMAR JAIN AND ANR Respondent(s)
(With appln. (s) for c/delay in filing SLP)
Date :31/10/2014 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE A.K. SIKRI
For Petitioner(s) Mr. Debal Banerji, Sr. Adv.
Mr. P.S. Sudheer,Adv.
Mr. Rishi Maheshwari, Adv.
Ms. Anne Mathew, Adv.
Mr. Raj Kumar Kaushik, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Dismissed.
[ Charanjeet Kaur ] [ Vinod Kulvi ] Signature Not Verified Court Master Asstt. Registrar Digitally signed by Charanjeet Kaur Date: 2014.11.01 14:01:36 IST Reason: