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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(k) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(k)"Compressed air" means air, mechanically raised to a pressure higher than atmospheric pressure at sea-level;
(I)"Construction site" means any site at which any of the processes or operations, related to building or other construction work, are carried on;