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[Cites 0, Cited by 0] [Section 147(14)] [Section 147] [Entire Act]

State of Tamilnadu - Subsection

Section 147(14)(b) in Tamil Nadu Educational Inspection Code

(b)passed by any authority in the exercise of appellate or revisional powers conferred by any rule, order or contract such as is referred to in sub-clause (a); or