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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Odisha - Subsection

Section 42(c) in Orissa State Financial Corporation (Staff) Regulations, 1975

(c)Where a moiety of an employee's salary as attached, the report shall show what is the proportion of his/her debts to the salary, how far they detract from the debtor's efficiency as an employee of the Corporation whether the debtor's position in irretrievable, whether in the circumstances of the case it is desirable to retain him/her in the post occupied by him/her at the time when the matter is brought to notice or any other post in the Corporation.