Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] Madras Presidency - Subsection Section 31(d) in Madras Estates Land Act, 1908 (d)the decennial period taken for the comparison of average prices shall be periods often years excluding all years which the State Government may notify to be, or to have been, famine years in respect of any local area;
