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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(4) in The Punjab Private Health Sciences Educational Institutions (Regulation of Admission, Fixation of Fee and Making of Reservation) Act, 2006

(4)Notwithstanding anything contained in sub-section (3), the State Government may, exempt minority institutions from the purview of that sub- section.