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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(1)(viii) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005

(viii)two persons of social eminence [nominated by the Chairperson of the General Council] [Substituted for 'nominated by the State Government' by U.P. Act 5 of 2009, Section 5(a).];