Karnataka High Court
Oriental Insurance Co Ltd vs D Adhilakshmi on 2 November, 2011
Bench: K.L.Manjunath, B.Manohar
Faso bout? Ba IN THE RiGH COURT OF KARNATAKA AT BANGALORE THE HON'BLE MR JUSTICE KE LMA Nag INATH ~ THE SON TSLE MR. 3) wUSTICe B.MANOMAR M.E.A.NO,6246 2007 (Muy BETWEEN 1 ORIENTAL INSU Race CO. LID IST FLOOR, TG A BU ILDING, 3 C ROAD NOW R/BY T FS REGIONAL: MANAGER ORIENTAL INSURANCE C COLTD REGIONAL OFFICE , NO.44/45, LEO SHOPPING comet FX, RE SIDEN CY ROAD CROSS ANGAL ORE. - - 260 025 . APPELLANT (By Sri AN KRISHNA § cWaMY, ADV, ) sp SHELAKSHMI a WIL LT JANAGAMAREDDY ~ AGED 45 YRS, R/O KYATHASANDRA 4 TUMKUR DIST 2 2b P/ARAMESHWARAREDDY S/O LT JANAGAMAREDDY 'AGED 28 YRS, R/O KYATHASANDRA TUMKUR DIST "3 PUSHPANJALI D/O LT JANAGAMAREDDY AGED 27 YRS R/O KYATHASANDRA TUMKUR DIST & SNLA AKSHMIKANTHA -- e fy i ft RPA ERR EMORH Be % Be PEs wolf hd Ok NAR ASIMAEM Pld Rag AGE: MAIOR.R/O IST CROSS ASHOKANAGARA a TUMKUR _ RESPONDENTS a (By Sri : PATEL D KARFGOWDA FOR Ri- Ray : R4 HELD SUFFICIENT ) vo THIS MFA FILED U/S 1733) OF MV. Ace AGAINST THE JUDGMENT AND AWARD DATED: 24,11.2006 PASSED IN MYC NO. 151/98 ON-THE FILE OF THE PRL. CIVIL JUDGE (SR. ON) AND ADDL. MACT, TUMKUR, AWARDING A GOMPE "SATION OF RS. Li, 40,000/-. 7 8 . THIS APPEAL COMING ON FOR: MEARE NG THIS DAY, MANJUNATH 1 3, DEL LIVERED THE FOLLOWING: cy The" jedtned eoundel forthe appellant submits wo =
a wD ene ae "o Q 7 ley issue ad by the appellant- Campany is package poi fey, in vi iaw of the circular issued by the : IRDA, 'the seal does not Survives For consideration. : O02 ince 7 ingly, the appeal is dismissed as nat | pressed. 7 The amount, if any in deposit is ordered to _ be transm itted to the Tribunal, ny < ae SU