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Karnataka High Court

Oriental Insurance Co Ltd vs D Adhilakshmi on 2 November, 2011

Bench: K.L.Manjunath, B.Manohar

Faso bout? Ba

IN THE RiGH COURT OF KARNATAKA AT BANGALORE

THE HON'BLE MR JUSTICE KE LMA Nag INATH ~
THE SON TSLE MR. 3) wUSTICe B.MANOMAR

M.E.A.NO,6246 2007 (Muy

BETWEEN

1 ORIENTAL INSU Race CO. LID
IST FLOOR, TG A BU ILDING, 3 C ROAD

NOW R/BY T FS REGIONAL: MANAGER
ORIENTAL INSURANCE C COLTD
REGIONAL OFFICE , NO.44/45, LEO SHOPPING
comet FX, RE SIDEN CY ROAD CROSS
ANGAL ORE. - - 260 025 . APPELLANT

(By Sri AN KRISHNA § cWaMY, ADV, )

sp SHELAKSHMI
a WIL LT JANAGAMAREDDY
~ AGED 45 YRS, R/O KYATHASANDRA
4 TUMKUR DIST

2 2b P/ARAMESHWARAREDDY
S/O LT JANAGAMAREDDY

'AGED 28 YRS, R/O KYATHASANDRA
TUMKUR DIST

"3 PUSHPANJALI D/O LT JANAGAMAREDDY
AGED 27 YRS
R/O KYATHASANDRA TUMKUR DIST

& SNLA AKSHMIKANTHA --

e fy i ft RPA ERR EMORH Be % Be PEs
wolf hd Ok NAR ASIMAEM Pld



Rag

AGE: MAIOR.R/O IST CROSS

ASHOKANAGARA a
TUMKUR _ RESPONDENTS a

(By Sri : PATEL D KARFGOWDA FOR Ri- Ray :
R4 HELD SUFFICIENT ) vo

THIS MFA FILED U/S 1733) OF MV. Ace

AGAINST THE JUDGMENT AND AWARD DATED:
24,11.2006 PASSED IN MYC NO. 151/98 ON-THE FILE
OF THE PRL. CIVIL JUDGE (SR. ON) AND ADDL. MACT,
TUMKUR, AWARDING A GOMPE "SATION OF RS.
Li, 40,000/-. 7 8 .

THIS APPEAL COMING ON FOR: MEARE NG THIS
DAY, MANJUNATH 1 3, DEL LIVERED THE FOLLOWING:

cy

The" jedtned eoundel forthe appellant submits

wo
=

a wD ene ae "o Q 7 ley issue ad by the appellant- Campany is package poi fey, in vi iaw of the circular issued by the : IRDA, 'the seal does not Survives For consideration. : O02 ince 7 ingly, the appeal is dismissed as nat | pressed. 7 The amount, if any in deposit is ordered to _ be transm itted to the Tribunal, ny < ae SU