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Madhya Pradesh High Court

Sonu Sharma vs The State Of Madhya Pradesh on 22 February, 2023

Author: Atul Sreedharan

Bench: Atul Sreedharan

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 2190 of 2022 (SONU SHARMA Vs THE STATE OF MADHYA PRADESH) Dated : 22-02-2023 List the case alongwith CRA.No.1726/2022.

(ATUL SREEDHARAN) JUDGE Ashish* Signature Not Verified Signed by: ASHISH CHAURASIA Signing time: 23-Feb-23 10:08:24 AM