Madhya Pradesh High Court
Sonu Sharma vs The State Of Madhya Pradesh on 22 February, 2023
Author: Atul Sreedharan
Bench: Atul Sreedharan
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 2190 of 2022 (SONU SHARMA Vs THE STATE OF MADHYA PRADESH) Dated : 22-02-2023 List the case alongwith CRA.No.1726/2022.
(ATUL SREEDHARAN) JUDGE Ashish* Signature Not Verified Signed by: ASHISH CHAURASIA Signing time: 23-Feb-23 10:08:24 AM