Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 58(2)] [Section 58] [Entire Act]

Union of India - Subsection

Section 58(2)(i) in The Reserve Bank of India Act, 1934

(i)the formation of Committees of the Central Board, the delega­tion of powers and functions of the Central Board to such Commit­tees, and the conduct of business in such Committees;