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[Cites 0, Cited by 0] [Section 88] [Entire Act]

Bombay Presidency - Subsection

Section 88(c) in The Bombay Provincial Municipal Corporations Act, 1949

(c)the salaries and other allowances of all municipal officers and servants and all contributions to provident funds, pensions, gratuities and compassionate allowances payable under the provisions of this Act or the regulations or of the statement framed under this Act for the time being in force;