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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Himachal Pradesh - Subsection

Section 12(4) in Himachal Pradesh State Legal Services Authority Regulations, 1996

(4)The Secretary shall, with the previous approval of the Chairman, convene meetings of the Taluka Committee and shall also attend meetings and shall be responsible for maintaining a record of the minutes of the proceeding of the meetings.