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[Cites 0, Cited by 0] [Section 60] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 60(1) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(1)On the constitution of the District Panchayat for the first time under this Regulation or on its reconstitution, a meeting shall be called on a date fixed by the Administrator for taking oath of office by all the members in the form set out in the First Schedule before Secretary Panchayat.