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State of Bihar - Section

Section 63 in Bihar Boilers Attendants' Rules, 1948

63. Fee for certificate of service.

- Applicants for certificates of service under Rule 10 shall pay a fee of Rs. 5 for each certificate irrespective of class:Provided that any fee so paid by an applicant, who is found to be ineligible for the grant of a certificate by reason of the insufficiency of his testimonials of previous service, may be returned to him in full if application is made by him in that behalf within one year from the date of payment.