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[Cites 0, Cited by 0] [Section 84(2)] [Section 84] [Entire Act]

State of Bihar - Subsection

Section 84(2)(vii) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(vii)network and coordinate with all government departments to build inter-sectoral linkages on child rights issues, including Departments of Health, Education, Social Welfare, Welfare, Urban Development, Backward classes & Minorities, Youth Sports and Culture, Police, Judiciary, Labour, State AIDS Control Society, among others through monthly meetings;