Madhya Pradesh High Court
Smt. Annubai vs Ranbaxy Leboratories Ltd. on 25 August, 2022
Author: Vijay Kumar Shukla
Bench: Vijay Kumar Shukla
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 2480 of 2015 (SMT. ANNUBAI Vs RANBAXY LEBORATORIES LTD. AND OTHERS) Dated : 25-08-2022 Parties through counsel.
The petition is already admitted. No case for out of turn hearing is made out, accordingly I.A.No. 2731/2022 is rejected.
The application for taking documents on record shall be considered at the time of hearing of the petition.
(VIJAY KUMAR SHUKLA) JUDGE MK Signature Not Verified Signed by: MUKTA CHANDRASHEKHAR KOUSHAL Signing time: 8/25/2022 4:46:12 PM