Madhya Pradesh High Court
Smt. Sarla Shrivastava vs The State Of Madhya Pradesh on 6 January, 2023
Author: Chief Justice
Bench: Ravi Malimath, Vishal Mishra
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE RAVI MALIMATH,
CHIEF JUSTICE
&
HON'BLE SHRI JUSTICE VISHAL MISHRA
ON THE 6 th OF JANUARY, 2023
WRIT PETITION No. 7759 of 2021
BETWEEN:-
1. SMT. SARLA SHRIVASTAVA W/O SHRI KAMAL
SHRIVASTAVA, AGED ABOUT 65 YEARS,
OCCUPATION: ADVOCATE, CIVIL COURT, SIDHI
R/O CIVIL COURT SIDHI, DISTRICT SIDHI
(MADHYA PRADESH)
2. SUDHANSHU SHARMA S/O SHRI LATE MANGAL
PRASAD SHARMA, AGED ABOUT 66 YEARS,
OCCUPATION: ADVOCATE CIVIL COURT SIDHI,
R/O CIVIL COURT SIDHI DISTRICT SIDHI
(MADHYA PRADESH)
3. BALMUKUND SONI S/O DAMODAR SONI, AGED
ABOUT 55 YEARS, OCCUPATION: ADVOCATE
CIVIL COURT SIDHI R/O CIVIL COURT SIDHI
DISTRICT SIDHI (MADHYA PRADESH)
4. JANARDAN TIWARI S/O SHRI GURUSHARAN
TIWARI, AGED ABOUT 47 YEARS, OCCUPATION:
ADVOCATE CIVIL COURT SIDHI, R/O CIVIL
COURT SIDHI DISTRICT SIDHI (MADHYA
PRADESH)
5. AJEET KUMAR RAJAK S/O SHRI DADHIBAL
PRASAD RAJAK, AGED ABOUT 42 YEARS,
OCCUPATION: ADVOCATE CIVIL COURT SIDHI,
R/O CIVIL COURT SIDHI, DISTRICT SIDHI
(MADHYA PRADESH)
.....PETITIONERS
(BY SHRI ANKUR SHRIVASTAVA - ADVOCATE)
AND
Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 1/7/2023
12:27:12 PM
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1. THE STATE OF MADHYA PRADESH THROUGH
THE PRINCIPAL SECRETARY LAW AND
LEGISLATIVE AFFAIRS DEPARTMENT,
MANTRALAYA VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)
2. ADDITIONAL SECRETARY LAW AND
LEGISLATIVE AFFAIRS DEPARTMENT,
MANTRALAYA VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)
3. THE DISTRICT AND SESSION JUDGE SIDHI,
DISTRICT SIDHI (MADHYA PRADESH)
4. ANIL KUMAR SHUKLA ADVOCATE (E.NO. 2866/03),
R/O CIVIL COURT SIDHI DISTRICT SIDHI
(MADHYA PRADESH)
5. SMT. PHOOLWATI GUPTA ADVOCATE
(E.NO.3271/03), R/O CIVIL COURT SIDHI, DISTRICT
SIDHI (MADHYA PRADESH)
6. SMT. NAMRATA DWIVEDI ADVOCATE (E.NO.
1223/08), R/O CIVIL COURT SIDHI, DISTRICT SIDHI
(MADHYA PRADESH)
7. OMKAR SONI ADVOCATE (E.NO. 2072/07), R/O
CIVIL COURT SIDHI, DISTRICT SIDHI (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI B.D. SINGH - ADVOCATE FOR RESPONDENT NOS. 1 & 2, SHRI
AKASH CHOUDHARY - ADVOCATE FOR RESPONDENT NO.3 AND SHRI
PRABHAR SINGH - ADVOCATE FOR RESPONDENT NOS. 4 & 5)
This petition coming on for admission this day, Hon'ble Shri Justice
Ravi Malimath, Chief Justice passed the following:
ORDER
At request of petitioners' counsel, the writ petition is dismissed as withdrawn with liberty to pursue such remedy as available in law. Pending interlocutory application is disposed off.
(RAVI MALIMATH) (VISHAL MISHRA)
Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 1/7/2023
12:27:12 PM
3
CHIEF JUSTICE JUDGE
sj
Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 1/7/2023
12:27:12 PM