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Madhya Pradesh High Court

Smt. Sarla Shrivastava vs The State Of Madhya Pradesh on 6 January, 2023

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

                                                    1

                          IN    THE    HIGH COURT OF MADHYA PRADESH
                                            AT JABALPUR
                                                  BEFORE
                                    HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                               CHIEF JUSTICE
                                                     &
                                    HON'BLE SHRI JUSTICE VISHAL MISHRA
                                          ON THE 6 th OF JANUARY, 2023
                                         WRIT PETITION No. 7759 of 2021

                         BETWEEN:-
                         1.    SMT. SARLA SHRIVASTAVA W/O SHRI KAMAL
                               SHRIVASTAVA, AGED ABOUT 65 YEARS,
                               OCCUPATION: ADVOCATE, CIVIL COURT, SIDHI
                               R/O CIVIL COURT SIDHI, DISTRICT SIDHI
                               (MADHYA PRADESH)

                         2.    SUDHANSHU SHARMA S/O SHRI LATE MANGAL
                               PRASAD SHARMA, AGED ABOUT 66 YEARS,
                               OCCUPATION: ADVOCATE CIVIL COURT SIDHI,
                               R/O CIVIL COURT SIDHI DISTRICT SIDHI
                               (MADHYA PRADESH)

                         3.    BALMUKUND SONI S/O DAMODAR SONI, AGED
                               ABOUT 55 YEARS, OCCUPATION: ADVOCATE
                               CIVIL COURT SIDHI R/O CIVIL COURT SIDHI
                               DISTRICT SIDHI (MADHYA PRADESH)

                         4.    JANARDAN TIWARI S/O SHRI GURUSHARAN
                               TIWARI, AGED ABOUT 47 YEARS, OCCUPATION:
                               ADVOCATE CIVIL COURT SIDHI, R/O CIVIL
                               COURT SIDHI DISTRICT SIDHI (MADHYA
                               PRADESH)

                         5.    AJEET KUMAR RAJAK S/O SHRI DADHIBAL
                               PRASAD RAJAK, AGED ABOUT 42 YEARS,
                               OCCUPATION: ADVOCATE CIVIL COURT SIDHI,
                               R/O CIVIL COURT SIDHI, DISTRICT SIDHI
                               (MADHYA PRADESH)

                                                                          .....PETITIONERS
                         (BY SHRI ANKUR SHRIVASTAVA - ADVOCATE)

                         AND
Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 1/7/2023
12:27:12 PM
                                                                   2
                                  1.   THE STATE OF MADHYA PRADESH THROUGH
                                       THE   PRINCIPAL SECRETARY LAW AND
                                       LEGISLATIVE    AFFAIRS   DEPARTMENT,
                                       MANTRALAYA VALLABH BHAWAN BHOPAL
                                       (MADHYA PRADESH)

                                  2.   ADDITIONAL       SECRETARY LAW   AND
                                       LEGISLATIVE    AFFAIRS    DEPARTMENT,
                                       MANTRALAYA VALLABH BHAWAN, BHOPAL
                                       (MADHYA PRADESH)

                                  3.   THE DISTRICT AND SESSION JUDGE SIDHI,
                                       DISTRICT SIDHI (MADHYA PRADESH)

                                  4.   ANIL KUMAR SHUKLA ADVOCATE (E.NO. 2866/03),
                                       R/O CIVIL COURT SIDHI DISTRICT SIDHI
                                       (MADHYA PRADESH)

                                  5.   SMT.     PHOOLWATI         GUPTA    ADVOCATE
                                       (E.NO.3271/03), R/O CIVIL COURT SIDHI, DISTRICT
                                       SIDHI (MADHYA PRADESH)

                                  6.   SMT. NAMRATA DWIVEDI ADVOCATE (E.NO.
                                       1223/08), R/O CIVIL COURT SIDHI, DISTRICT SIDHI
                                       (MADHYA PRADESH)

                                  7.   OMKAR SONI ADVOCATE (E.NO. 2072/07), R/O
                                       CIVIL COURT SIDHI, DISTRICT SIDHI (MADHYA
                                       PRADESH)

                                                                                           .....RESPONDENTS
                                  (SHRI B.D. SINGH - ADVOCATE FOR RESPONDENT NOS. 1 & 2, SHRI
                                  AKASH CHOUDHARY - ADVOCATE FOR RESPONDENT NO.3 AND SHRI
                                  PRABHAR SINGH - ADVOCATE FOR RESPONDENT NOS. 4 & 5)
                                        This petition coming on for admission this day, Hon'ble Shri Justice
                                 Ravi Malimath, Chief Justice passed the following:
                                                                   ORDER

At request of petitioners' counsel, the writ petition is dismissed as withdrawn with liberty to pursue such remedy as available in law. Pending interlocutory application is disposed off.




                             (RAVI MALIMATH)                                             (VISHAL MISHRA)
Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 1/7/2023
12:27:12 PM
                                               3
                              CHIEF JUSTICE       JUDGE
                         sj




Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 1/7/2023
12:27:12 PM