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[Cites 0, Cited by 0] [Section 100] [Entire Act]

Union of India - Subsection

Section 100(b) in The Indian Electricity Rules, 1956

(b)the leakage-current shall be ascertained daily, before or after the hours of running, when the line is fully charged; and if at any time it is found to exceed 0.6 ampere per km. of single tramway track, the transmission and use of energy shall be suspended unless the leakage is stopped within twenty-four hours.