Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49] [Entire Act] State of West Bengal - Subsection Section 49(d) in The West Bengal State University (Barasat, North 24-Parganas) Act, 2007. (d)the constitution, powers and duties of the authorities of the University in so far as these have not been specifically provided for in this Act;
