Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jammu-Kashmir - Section

Section 8 in Jammu and Kashmir Government Degree Colleges (Adoption of UGC Revised Pay Levels) Rules, 2018

8. Recruitment and Promotions.

- The new measures recommended by the UGC regarding methods of recruitment, promotion, Performance Assessment system, etc. as approved by the Central Government shall be strictly followed/ adhered to.