Supreme Court - Daily Orders
Amarjeet Singh vs Punjab State Civil Supplies ... on 17 October, 2014
Bench: Vikramajit Sen, Prafulla Chandra Pant
ITEM NO.24 COURT NO.13 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No(s). 27032-27033/2014
(Arising out of impugned final judgment and order dated 25/04/2014
in CM No. 3637/2014 in RA No. 164/2014 in CWP No. 18423/2008 and in
RA.No.164/2014 in in CWP No. 18423/2008 passed by the High Court Of
Punjab & Haryana at Chandigarh)
AMARJEET SINGH Petitioner(s)
VERSUS
PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD Respondent(s)
(with office report)
Date : 17/10/2014 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAMAJIT SEN
HON'BLE MR. JUSTICE PRAFULLA CHANDRA PANT
For Petitioner(s) Mr. Karan Raj Singh, Adv.
Mr. Dinesh Verma, Adv.
Mr. Subhasish Bhowmick,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petitions are dismissed.
(USHA BHARDWAJ) (SAROJ SAINI)
AR-CUM-PS (COURT MASTER)
Signature Not Verified
Digitally signed by
Usha Rani Bhardwaj
Date: 2014.10.17
17:18:54 IST
Reason: