Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59(2)] [Section 59] [Entire Act] State of Odisha - Subsection Section 59(2)(o) in The Orissa State Electricity (Supply) Rules, 1962 (o)general financial position of the Board indicating the profit or loss made during the year and the financial prospects for the ensuing year;