Supreme Court - Daily Orders
Kiran Jyoti Sood vs Vinay Kumar Sood on 22 July, 2016
Author: Kurian Joseph
Bench: Kurian Joseph
ITEM NO.4 COURT NO.10 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) Diary No(s). 36626/2015
KIRAN JYOTI SOOD Petitioner(s)
VERSUS
VINAY KUMAR SOOD Respondent(s)
(Office report on default)
Date : 22/07/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
[IN CHAMBER]
For Petitioner(s)
Mr. Ashwani Bhardwaj,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
In case the defects pointed out by the Registry are not cured within three weeks from today, the petition will stand dismissed without further reference to the Court.
Any application for refiling/restoration of the petition shall be entertained only subject to payment of costs of Rs.1,000/- to the Supreme Court Legal Services Committee.
Thereafter, the Registry shall proceed further in the matter.
Signature Not Verified Digitally signed by PARVEEN KUMAR Date: 2016.07.22 17:02:16 IST Reason: [SHARDA KAPOOR] [SUKHBIR PAUL KAUR] COURT MASTER A.R.-CUM-P.S.