Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 32 in Police Regulations, Calcutta, 1968

32. Confidential character rolls of clerks. - The head of each office shall maintain confidential character roll for each clerk in B. P. Form No. 3. The instructions for the maintenance etc., of the confidential report on police officers shall apply mutatis mutandis in the maintenance etc., of these character rolls.