Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] Union of India - Subsection Section 8(7) in Bar Council Of India Rules (7)The candidate securing the largest number of votes shall be declared elected by the Returning Officer.In the case of two or more candidates securing an equal number of votes, the Returning Officer shall decide the election by drawing lots.
