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Allahabad High Court

Nawal Kishore Varshney vs Xth Addl. District Judge And Others on 4 February, 2010

Author: Ran Vi°Ai Singh

Bench: Ran Vi°Ai Singh

Court No. - 7

Case :- WRIT - A No. - 14895 of 1998

Petitioner :- Nawal Kishore Varshney

Respondent :- Xth Addl. District Judge And Others

Petitioner Counsel :- M.K.Gupta
Respondent Counsel :- C.S.C.,D.R. Sharma,P.K.Kesari

Hon'ble Ran Vi°ai Singh,J.

Passed over on the request of the learned counsel for the petitioner. Order Date :- 4.2.2010 Ak