Allahabad High Court
Nawal Kishore Varshney vs Xth Addl. District Judge And Others on 4 February, 2010
Author: Ran Vi°Ai Singh
Bench: Ran Vi°Ai Singh
Court No. - 7 Case :- WRIT - A No. - 14895 of 1998 Petitioner :- Nawal Kishore Varshney Respondent :- Xth Addl. District Judge And Others Petitioner Counsel :- M.K.Gupta Respondent Counsel :- C.S.C.,D.R. Sharma,P.K.Kesari Hon'ble Ran Vi°ai Singh,J.
Passed over on the request of the learned counsel for the petitioner. Order Date :- 4.2.2010 Ak