Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 77] [Entire Act] State of West Bengal - Subsection Section 77(3) in The West Bengal Motor Vehicles Rules, 1989 (3)Where the State Transport Authority consists of more than three members, the Authority may, in its first meeting, elect one of the members to be the Deputy Chairman.
