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Union of India - Section

Section 68 in The Indian Nursing Council Regulations

68.

The Treasurer, in consultation with the Secretary, shall prepare detailed estimates of the receipts and expenditure for the next financial year, and shall submit the same for the sanction of the Executive Committee at a meeting to be held for the purpose before the 1st November every year. One copy of the finally sanctioned estimates shall be supplied by the 1st of November to the Secretary, to the Government of India, Ministry of Health.