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State of Jharkhand - Section

Section 106 in The Jharkhand Agricultural Produce Markets Rules, 2000

106. Employing of a commission agent, broker or surveyor.

- No person shall in the absence of an express agreement, be bound to employ a broker or a commission agent or a surveyor in any transaction or required to pay for any broker, commission agent or surveyor employed by any other party to a transaction or when none is employed.