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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Chattisgarh - Subsection

Section 10(a) in Chhattisgarh State Electricity Regulatory Commission (Redressal of Grievances of Consumers) Regulations, 2007

(a)A maximum of two full-time members may be appointed by the licensee from out of the following :
(i)Officers of the licensee not below the rank of superintending Engineer or equivalent, who possess a degree in Electrical Engineering and have at least 20 years' experience in the field of distribution of electricity; and
(ii)Officers of the licensee not below the rank of Deputy Director, Finance/Accounts or Sr. Account officer/Senior Law officer or equivalent, having at least 10 years experience in finance/accounts/legal matters in the electricity sector.