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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(2) in Tamil Nadu Cultivating Tenants (Special Provisions) Rules, 1984

(2)Mileage for the travelling expenses of the process-server at twenty-five paise per kilometer may be calculated from the headquarters of the Court or the Tribunal to the place to which the process-server has to go for serving the summons.