Madhya Pradesh High Court
Smt.Gangesh Kumari Kak vs District Collector State Of M.P. And 3 ... on 17 December, 2015
-1- W.P NO.12045[12 17.12.2015: Shri R.S. Laad, learned counsel for the petitioner. Shri Yogesh Mittal, learned GA for the .reSpondent/State jprays for and. is
granted two weeks time to file reply on I.A.No.5834/15. List on 07.01.2016. (PRAKASH SHRIVASTAVA) JUDGE hk/