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Madhya Pradesh High Court

Smt.Gangesh Kumari Kak vs District Collector State Of M.P. And 3 ... on 17 December, 2015

-1-

W.P NO.12045[12
17.12.2015:

Shri R.S. Laad, learned counsel for
the petitioner.

Shri Yogesh Mittal, learned GA for
the .reSpondent/State jprays for and. is

granted two weeks time to file reply on I.A.No.5834/15. List on 07.01.2016. (PRAKASH SHRIVASTAVA) JUDGE hk/