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[Cites 0, Cited by 0] [Section 26(7)] [Section 26] [Entire Act]

State of Uttar Pradesh - Subsection

Section 26(7)(a) in The U.P. Electricity Reforms Act, 1999

(a)the Commission has reasons to believe that the licensee has contravened or is contravening or may in all probability contravene any of the terms and conditions of the licence; and