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[Cites 0, Cited by 0] [Section 67H] [Entire Act]

State of Punjab - Subsection

Section 67H(2) in The Punjab Factory Rules, 1952

(2)No member, unless required to do so by a court of law, shall disclose otherwise than in connection with the purposes of the Act, at any time any information relating to manufacturing or commercial business or any working process which may come to his knowledge during his tenure as a Member on his Committee.