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[Cites 0, Cited by 0] [Section 19(4)] [Section 19] [Entire Act]

State of Karnataka - Subsection

Section 19(4)(g) in Karnataka Electricity Reform Act, 1999

(g)undertake such functions and obligations of the Board under the Indian Electricity Act, 1910 and Electricity (Supply) Act, 1948 as the Commission may specify by regulation;