Supreme Court - Daily Orders
Surya Kant Jaipuria vs Auduth Timblo on 17 December, 2024
Author: Abhay S. Oka
Bench: Abhay S. Oka
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (C)NO. OF 2024
[Diary No.55431 of 2024]
IN
Special Leave Petition(C) No.11666 of 2022
Surya Kant Jaipuria & Ors. .....Petitioners
Versus
Auduth Timblo & Ors. …..Respondents
ORDER
Application seeking listing of the review petition in Open Court is rejected.
Delay condoned.
We have perused the Order dated 25 September 2024 which has been sought to be reviewed. There is no error apparent on the record.
Review Petition is dismissed.
.………………………………..J. [ABHAY S. OKA] .………………………………..J. [AUGUSTINE GEORGE MASIH] New Delhi.
December 17, 2024.
Signature Not Verified Digitally signed by ASHISH KONDLE Date: 2024.12.21 15:10:44 IST Reason: ITEM NO.1004 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (CIVIL) DIARY NO(S). 55431/2024 IN SLP(C) NO.
11666/2022
SURYA KANT JAIPURIA & ORS. Petitioner(s)
VERSUS
AUDUTH TIMBLO & ORS. Respondent(s)
(IA No. 276365/2024 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT AND IA No. 276364/2024 - CONDONATION OF DELAY IN FILING REVIEW PETITION) Date : 17-12-2024 This matter was circulated today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH By Circulation UPON perusing papers the Court made the following O R D E R The Review Petition is dismissed in terms of the signed order. Pending application(s), if any, shall stand disposed of accordingly.
(ASHISH KONDLE) (AVGV RAMU) COURT MASTER (SH) COURT MASTER (NSH) [THE SIGNED ORDER IS PLACED ON THE FILE]