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Bombay High Court

Rammurat Shitlaprasad Yadav vs The Commissioner Mmrda on 17 April, 2023

Author: Neela Gokhale

Bench: G.S. Patel, Neela Gokhale

                                                                          15-OSWPL-9687-2023.DOC




                    Ashwini



                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               ORDINARY ORIGINAL CIVIL JURISDICTION
                                    WRIT PETITION (L) NO. 9687 OF 2023
                    Rammurat Shitlaprasad Yadav                                         ...Petitioner
                         Versus
                    The Commissioner MMRDA                                           ...Respondent


                    Mr BR Zaveri, i/b Rajdeep Singh D, for the Petitioner.
                    Mr Akshay Shinde, for Respondents Nos. 1 & 2.


                                                  CORAM     G.S. Patel &
                                                            Neela Gokhale, JJ.
                                                  DATED:    17th April 2023
                    PC:-



1. On instructions the Petition is dismissed as withdrawn with liberty to prosecute pending proceedings with the First Level Grievance Redressal Committee. The other contentions of the Petitioner before the appropriate authorities are also kept open.

2. All previous interim and ad-interim orders stand vacated.

ASHWINI HULGOJI 3. A brief note tendered on behalf of Mumbai Metropolitan GAJAKOSH Region Development Authority ("MMRDA") is taken on record Digitally signed by ASHWINI HULGOJI GAJAKOSH and marked "X" for identification with today's date.

Date: 2023.04.18 10:42:50 +0530

(Neela Gokhale, J) (G. S. Patel, J) Page 1 of 1 17th April 2023 ::: Uploaded on - 18/04/2023 ::: Downloaded on - 18/04/2023 21:41:54 :::