Bombay High Court
Rammurat Shitlaprasad Yadav vs The Commissioner Mmrda on 17 April, 2023
Author: Neela Gokhale
Bench: G.S. Patel, Neela Gokhale
15-OSWPL-9687-2023.DOC
Ashwini
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO. 9687 OF 2023
Rammurat Shitlaprasad Yadav ...Petitioner
Versus
The Commissioner MMRDA ...Respondent
Mr BR Zaveri, i/b Rajdeep Singh D, for the Petitioner.
Mr Akshay Shinde, for Respondents Nos. 1 & 2.
CORAM G.S. Patel &
Neela Gokhale, JJ.
DATED: 17th April 2023
PC:-
1. On instructions the Petition is dismissed as withdrawn with liberty to prosecute pending proceedings with the First Level Grievance Redressal Committee. The other contentions of the Petitioner before the appropriate authorities are also kept open.
2. All previous interim and ad-interim orders stand vacated.
ASHWINI HULGOJI 3. A brief note tendered on behalf of Mumbai Metropolitan GAJAKOSH Region Development Authority ("MMRDA") is taken on record Digitally signed by ASHWINI HULGOJI GAJAKOSH and marked "X" for identification with today's date.
Date: 2023.04.18 10:42:50 +0530(Neela Gokhale, J) (G. S. Patel, J) Page 1 of 1 17th April 2023 ::: Uploaded on - 18/04/2023 ::: Downloaded on - 18/04/2023 21:41:54 :::