Himachal Pradesh High Court
Sh. Harsh Thakur vs State Of Himachal Pradesh on 20 March, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Sh. Harsh Thakur Versus State of Himachal Pradesh Cr.MP(M) No.679 of 2023 .
20.03.2023 Present: Ms. Anju Sarna Vij, Advocate, for the petitioner.
Mr. B.N. Sharma, Additional Advocate General, for the respondent.
Notice. Mr. B.N. Sharma, learned Additional Advocate General appears and waives service of notice on behalf of the sole respondent. List on 29.03.2023 before the appropriate Bench.
Status report be filed by the respondent before the next date.
(Jyotsna Rewal Dua) Judge March 20, 2023 (Bhardwaj) ::: Downloaded on - 21/03/2023 20:33:40 :::CIS