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Gauhati High Court

Prakash Fulchandra Chabra @ Prakash ... vs The Central Bureau Of Investigation ... on 2 July, 2020

Author: Kalyan Rai Surana

Bench: Kalyan Rai Surana

                                                                                 Page No.# 1/2

GAHC010094242020




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                               Case No. : Bail Appln. 1337/2020

            1:PRAKASH FULCHANDRA CHABRA @ PRAKASH CHABRA
            S/O. SRI PHULCHANDRA KUNDANMAL CHABRA, R/O. 1203 CARITON
            TOWER, OMEX HEIGHT, BIBHUTI KHAND, GOMTINNAGAR, LUCKNOW,
            UTTAR PRADESH.

            VERSUS

            1:THE CENTRAL BUREAU OF INVESTIGATION (CBI) (D)
            REP. BY SC, CBI.

Advocate for the Petitioner   : MR J PAYENG

Advocate for the Respondent : SC, CBI




                                   BEFORE
                   HONOURABLE MR. JUSTICE KALYAN RAI SURANA

                                          ORDER

Date : 02.07.2020 Heard Mr. B.K. Mahajan, learned counsel for the petitioner. Also heard Mr. S.C. Keyal, learned standing counsel for the CBI.

Let a notice returnable on 17.08.2020 be issued. Registry shall call for the status report of trial of PCA Case No. 1/2013 corresponding to SIC (Vig) P.S. Case No. 2/2019 under section 120B/420/471/34 IPC read with section 13(2) read with section 13(1)(d) of PC Act pending in the Court of learned Sessions Judge cum Special Judge (PC Act), West Sessions Division, Yupia, Arunachal Pradesh. The same may be Page No.# 2/2 procured and placed before the Court on 17.08.2020.

This order be brought to the notice of learned Registrar (Judicial). List on 17.08.2020.

JUDGE Comparing Assistant