Gauhati High Court
Prakash Fulchandra Chabra @ Prakash ... vs The Central Bureau Of Investigation ... on 2 July, 2020
Author: Kalyan Rai Surana
Bench: Kalyan Rai Surana
Page No.# 1/2
GAHC010094242020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Bail Appln. 1337/2020
1:PRAKASH FULCHANDRA CHABRA @ PRAKASH CHABRA
S/O. SRI PHULCHANDRA KUNDANMAL CHABRA, R/O. 1203 CARITON
TOWER, OMEX HEIGHT, BIBHUTI KHAND, GOMTINNAGAR, LUCKNOW,
UTTAR PRADESH.
VERSUS
1:THE CENTRAL BUREAU OF INVESTIGATION (CBI) (D)
REP. BY SC, CBI.
Advocate for the Petitioner : MR J PAYENG
Advocate for the Respondent : SC, CBI
BEFORE
HONOURABLE MR. JUSTICE KALYAN RAI SURANA
ORDER
Date : 02.07.2020 Heard Mr. B.K. Mahajan, learned counsel for the petitioner. Also heard Mr. S.C. Keyal, learned standing counsel for the CBI.
Let a notice returnable on 17.08.2020 be issued. Registry shall call for the status report of trial of PCA Case No. 1/2013 corresponding to SIC (Vig) P.S. Case No. 2/2019 under section 120B/420/471/34 IPC read with section 13(2) read with section 13(1)(d) of PC Act pending in the Court of learned Sessions Judge cum Special Judge (PC Act), West Sessions Division, Yupia, Arunachal Pradesh. The same may be Page No.# 2/2 procured and placed before the Court on 17.08.2020.
This order be brought to the notice of learned Registrar (Judicial). List on 17.08.2020.
JUDGE Comparing Assistant