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[Cites 0, Cited by 0] [Section 8(23)] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(23)(ii) in The Punjab Home Guards and Civil Defence (Field) Class III Service Rules, 1983

(ii)By direct appointment from amongst persons who are atleast Matriculates and have qualified the Board's test, preference shall be given to a person who is a graduate of a recognized university and who has an experience of atleast two years as Steno-typist: