Bombay High Court
Ramdas Athawale, Chairman And Ors vs Dr. S.P. Gaikwad And Anr on 8 March, 2021
Author: M. S. Karnik
Bench: M. S. Karnik
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 7786 OF 2018
Ramdas Athawale, Chairman And Ors. ....PETITIONER
V/S
Dr. S.p. Gaikwad And Anr. ....RESPONDENT
WITH WRIT PETITION NO. 610 OF 2019 Shri. S. P. Gaikwad ....PETITIONER V/S Ramdas Athawale And Ors ....RESPONDENT RANJANA TODANKAR for Petitioner Nitesh Bhutekar for R-1 Milind Ingole for R- 3 & 4 Mrs. M.S.Bane, AGP in WP/7786/2018 Mrs.V.S.Nimbalkar, AGP in WP/610/2019 CORAM : HON'BLE SHRI JUSTICE M. S. KARNIK J DATE : 8th March, 2021 P.C. :
S. O. to 11/03/2021 ( at 4.00 pm).
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