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Himachal Pradesh High Court

State Of H.P. vs . Sudhir Urao And Others on 2 May, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

State of H.P. vs. Sudhir Urao and others Cr. A. No. 612 of 2015 02.05.2022 Present: Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Mr. Ranjan .

Sharma, Mr. Ashwani K. Sharma, Addl. A.Gs. with Mr. Bhupinder Thakur and Mr. Yudhbir Thakur, Dy. A.Gs., for the appellant.

Mr. Tarun Pathak, Advocate, for respondent No. 1.

List before learned DB-I, on 09.05.2022.

r to (Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge May 2, 2022 (sanjeev) ::: Downloaded on - 04/05/2022 20:06:03 :::CIS