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[Cites 0, Cited by 1] [Section 6] [Entire Act]

NCT Delhi - Subsection

Section 6(1) in The Delhi Excise Act, 2009

(1)There shall be an Excise Intelligence Bureau, headed by the Excise Commissioner, consisting of such number of excise officers and staff as may be appointed by the Government and such other officers and staff as may be appointed by the Excise Commissioner with the prior approval of the Government.