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[Cites 0, Cited by 0] [Section 135D] [Entire Act]

State of Gujarat - Subsection

Section 135D(6) in The Bombay Land Revenue Code, 1879

(6)Entries in register of mutations how to be certified. - Entries in the register of mutations shall be tested and if found correct or after correction, as the case may be, shall be certified by a revenue officer of rank not lower than that of a Mamlatdars' first Karkun.