Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27(10)] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(10)(d) in The Merchant Shipping (Crew Accommodation) Rules, 1960

(d)Every compartment shall be properly ventilated to the satisfaction of the surveyor by means of ventilators of such openings as will not interfere with privacy.