Himachal Pradesh High Court
Sanjana Chauhan vs . The Central Board Of on 16 March, 2022
Bench: Sabina, Satyen Vaidya
Sanjana Chauhan vs. The Central Board of .
Secondary Education.
CWP No. 5851 of 2021 16.03.2022 Present: Mr. Kulwant Chauhan, Advocate on behalf of Mr. Atul Kumar, Advocate for the petitioner.
Ms. Ritta Goswami, Advocate with Ms. Komal Chaudhary, Advocate for respondent No.1.
Learned counsel for the petitioner seeks more time to file rejoinder.
r List again on 12th April, 2022.
( Sabina )
Judge
March 16, 2022 ( Satyen Vaidya )
(naveen) Judge
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