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[Cites 0, Cited by 0] [Section 67] [Entire Act]

NCT Delhi - Subsection

Section 67(c) in Delhi Wakf Board Regulations, 1963

(c)an order determining the pay and allowances for the period of suspension to be paid to an employee on his re-instatement or determining whether or not such period shall be treated as a period spent on duty for any purpose.