Section 2(1)(d) in Securities and Exchange Board of India (Portfolio Managers) Regulations, 2020

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Securities And Exchange Board Of India - Subsection

Section 2(1)(d) in Securities and Exchange Board of India (Portfolio Managers) Regulations, 2020

(d)"change of status or constitution" in relation to a portfolio manager?

(i)means any change in its status or constitution of whatsoever nature; and

(ii)without prejudice to generality of sub-clause (i), includes -