Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 379(16)] [Section 379] [Entire Act] State of Chattisgarh - Subsection Section 379(16)(L) in The High Court of Chhattisgarh Rules, 2007 (L)Rules Under the Estate Duty Act, 1953, Wealth Tax Act, 1957, Customs Act, 1962 and Central Excise Act, 1944